Get Organised
Dashboard and Calendar getting your work organised
Work Smart
Tasks/Matters/Document management
Business Intelligence
Categorisation and generate Reports
Trusted by Top Brands
Numbers don’t lie!
Products that perform seamlessly during any kind of surge, so you don’t have to worry about uptime and reliability. Ingest and process any amount of data any time of the month, smoothly.
1000 +
B2B clients served
10000 +
forums covered
300,000 +
Monthly Users
350 M +
Records used to derive Intelligence
Corporates
Corporate
- Patrol
- Management Tool
- Legal Research
- Notice Management
- Inovice/billing/expense Management
- Notification Services
Law Firms
Law Firm
- Patrol
- Management Tool
- Legal Research
- Notice Management
- Inovice/billing/expense Management
- Notification Services
- Legit Eye
- Forbes Legal Powerlist
Government
Goverment
- Legal research
- Legit eye
Individuals
Individuals
- Patrol
- Management Tool
- Legal Research
- Notice Management
- Inovice/billing/expense Management
- Notification Services
- Legit Eye
- Forbes Legal Powerlist
Products for Legal Stakeholders
Our products are customised and tailored for the specific needs of the enterprise. The solutions are scalable, secure and saves time and money.
Trusted by the top names in the industry
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It helped to find out relevant cases with just One Click
"Legitquest seems to be a one of its kind Legal Research engine with features like iDRAF and iGraphics. It helped me find out relevant cases with just One Click to reach to the reasoning and decision of the case. A feature like iDRAF has helped me save a lot of time while analysing a case."
Rahul Sinha Roy
Assistant Professor, LLoyd law College -
Transform and revolutionise the way of legal research.
"Legitquest is sure to transform and revolutionise the way Judges, Attorneys, law students, professors, researchers and scholars do legal research."
Pratyush Kumar
Research Associate - NLU, Delhi -
Search engine reduces the time taken in legal research
"I am very impressed by your search engine, as it is unique in the sense that it greatly reduces the time taken in legal research by straightaway leading to the main findings/ observations of a judgment, including issues raised therein etc. I hope that you include all state electricity regulatory commissions as well, since presently no search engine is maintaining a database of its case laws, and regulations."
Hemant Singh
Founder, Charter Law Chambers
Security
We protect your and your client’s information with Industry leading security.
12X7 Support
First in the industry to provide exceptional Customer Support
Integrations
you can connect and sync your existing tools with our solutions.
Press & Recognitions
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Forbes india
Legitquest: On a quest to building a legal technology framework in India
Jun 10, 2022 Read More
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financialexpress
LegitQuest: Now, millions of law case records at your fingertips
April 27, 2020 Read More